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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(5)(r) in Maharashtra Public Universities Act, 2016

(r)ensure that every teacher and non-teaching employee in the university, affiliated or conducted college or recognized institution renders necessary assistance and service in respect of examinations of the university and in evaluation process;