Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Silicosis Rules, 1955 6. Medical Practitioner empowered to examine. - The State Government shall under these rules publish, from time to time, in the Rajasthan Gazette the names of Registered Medical Practitioners who are empowered to carry out examinations and issue certificates.
