Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Uttar Pradesh - Subsection Section 57(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)The provisions relating to the term and manner of election of members of Executive Committee shall, as far as may be, apply to a Committee constituted under clause (e) of Section 5.
