Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 53 in Tamil Nadu Educational Rules 53. In order to allow the gradual development of a school recognition may be granted to one or more standards at a time subject to the above-mentioned conditions and to the other rules contained in this Chapter and in particular to rule 54.
