Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Kendu Leaves (Control of Trade) Rules, 1962 9. Certificate of Sale. - The Government or their officer or agent while selling Kendu leaves to any person shall grant to such person a certificate of sale in Form F.
