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State of Jammu-Kashmir - Section

Section 15 in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

15. Penalty for contravention of section 13.

- Any public servant who contravenes the provisions of section 13 of this Act, shall be liable to punishment under section 168 of State Ranbir Penal Code.Chapter-V Miscellaneous.