Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 4 December, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.22 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No. 211/2017 passed by the High Court of M.P at Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.66618/2017-EXEMPTION FROM FILING
O.T. )
WITH
SLP(C) No. 19688-19689/2017 (IV-A)
Date : 04-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Dr. Harsh Pathak, Adv.
Mr. Siddharth Shukla, Adv.
Mr. Farrukh Rasheed, AOR
For Respondent(s) Mr. N.K. Mody, Adv.
Mr. Ankur Mody, Adv.
Ms. Siddhi, Adv.
Mr. Niranjan Kaur, Adv.
Mr. Pankaj Gupta, Adv.
Mr. Rohan Jain, Adv.
Mr. M. P. Shorawala, AOR
Mr. Sanjay Kumar Dubey, AOR
Ms. Shuchi Singh, Adv.
Mr. Devendra Kr. Shukla, Adv.
Mr. Rakesh Kr. Tewari, Adv.
Mr. Aditya Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
To be heard along with SLP(C) Nos.31244-31245 of 2017.
Signature Not Verified Digitally signed by USHA RANI BHARDWAJ Date: 2017.12.04(USHA RANI BHARDWAJ) (JAGDISH CHANDER) 16:31:54 IST Reason:
AR CUM PS BRANCH OFFICER