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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(4) in The Punjab Cattle Fairs (Regulation) Rules, 1968

(4)The fair officer shall realise the sum specified in the bill presented under sub-section (1) of section 14 of the Act from the sale proceeds and shall return the balance to the person whose cattle or other moveable property was seized.