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State of Bihar - Section

Section 449 in Civil Court Rules of the High Court of Judicature at Patna

449.

Registers of Ministerial Officers, etc. - Registers of attendance and of Casual Leave, Acquittance Rolls, Registers or Registers permanently preserved, Register of issue of Forms, Registers of issue of Stationery, Registers of Letters Received, Registers of Letters Despatched, Registers of account of service postage stamps, Peon-books-the forms prescribed by the State Government or the Board of Revenue may be used.D. Statistical Registers