Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65G] [Entire Act]

Union of India - Subsection

Section 65G(3) in The Coal Mines Provident Fund Scheme

(3)Not more than one advance shall be sanctioned to a member under this paragraph.