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State of Assam - Section

Section 161 in The Assam Excise Rules, 2016

161. Khatian Statement.

- A statement written up daily showing the issues to each shop will be totaled at the end of the month and will be submitted by the officer-in-charge of the warehouse to the Collector in which the retail shop is situated. The later will maintain a register in Form No.31 of the Schedule XXXI (Section III - distillery and Warehouse) for the whole district.Contracts for Supplying Country Spirit to Warehouses.