Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 28 in The Orissa Factories Rules, 1950

28. How to introduce steam for humidification.

- In any room which steam pipes are used for the introduction of steam for the purpose of artificial humidification of the air, the following provisions shall apply-
(a)The diameter of such pipes shall not exceed two inches and in the case of pipes installed after 1st day of January, 1949, the diameter shall not exceed one inch;
(b)Such pipes shall be as short as is reasonably practicable;
(c)All hangers supporting such pipes shall be separated from the bare pipes by an efficient insulator not less than half an inch in thickness:
(d)No uncovered jet from such pipe shall project more than 4½ inches beyond the outer surface of any cover;
(e)The steam pressure shall be as low as practicable and shall not exceed 70 lbs. per square inch;
(f)The pipe employed for the introduction of steam into the air in a department shall be effectively covered with such non-conducting material, as may be approved by the Inspector in order to minimise the amount of heat radiated by them into the department.
Rules prescribed under Sub-section (4) of Section 17