Section 364(2)(b) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 364(2)] [Section 364] [Entire Act]

State of Uttar Pradesh - Subsection

Section 364(2)(b) in The U.P. Co-operative Societies Rules, 1968

(b)Records other than those mentioned in sub-section (a) may, by a resolution of the committee of management of the society, be weeded out with the prior sanction of the Registrar:

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State of Uttar Pradesh - Subsection

Section 364(2)(b) in The U.P. Co-operative Societies Rules, 1968