Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 29 in Bihar Inland Vessels Rules, 2013 29. Age. - A candidate for a Certificate of Competency as Inland engineers of an inland motor vessel shall not be less that 21 years of age.
