Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act] State of Goa - Subsection Section 104(1)(d) in The Goa, Daman and Diu Public Health Act, 1985 (d)if none of the means aforesaid be available by affixing the same in some conspicuous part of such place of abode or business.