Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(ii) in The Orissa Ayurvedic Medicine Act, 1960 (ii)to accord, suspend or withdraw recognition or affiliation of Ayurvedic Educational Institutions on the recommendation of the Faculty;
