Section 3(2) in The Consumer Protection Rules, 1987
(2)The term of the Council shall be three years.[Provided that the Council shall continue to function for a further period of three months or till it is reconstituted, whichever is earlier.] [Inserted by Notification No. G.S.R. 385 (E) dated 12.5.2011 (w.e.f. 15.4.1987)]
