Supreme Court - Daily Orders
Kishor Kantilal Jain vs Sachin Kantilal Jain on 19 February, 2014
ITEM NO.15 Court No.3 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).1131/2014
(From the judgement and order dated 04/12/2013 in CRLRA No.142/2010, of
The HIGH COURT OF BOMBAY AT AURANGABAD)
KISHOR KANTILAL JAIN Petitioner(s)
VERSUS
SACHIN KANTILAL JAIN & ANR Respondent(s)
(With appln(s) for ex-Parte stay and exemption from filing c/c of the
impugned Judgment)
Date: 19/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE M.Y. EQBAL
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Hari Om Yaduvanshi, Adv.
Mr. Abhinav Jain, Adv.
Dr. Monika Gusain,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed.
| (DEEPAK MANSUKHANI) |(SAROJ SAINI) |
| Court Master | Court Master |