Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 45 in The Rajasthan Brewery Rules, 1972 45. Form of application for removal of beer against advance deposit. (a)Applications for the removal of beer on which the duty will be debited against the advance will be in Form R.B. 8.(b)The register of advance deposit will be in Form R.B. 9.
