Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 52 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

52.

Every latrine shall be under cover and so partitioned off as to secure privacy, and shall have a proper door and fastenings.