Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(7) in The Oil Mines Regulations, 2017 (7)No person shall sleep or take rest in a dangerous place such as scaffolds, derrick floor or cranes or in the vicinity of dangerous or toxic substances, machinery, boilers, vehicles and heavy equipment.
