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[Cites 0, Cited by 0] [Section 311] [Entire Act]

State of Rajasthan - Subsection

Section 311(2) in The General Rules (Civil), 1986

(2)A rubber stamp in the following form shall also be used:-CancelledDatedIt should be applied across the adhesive stamps and upon the paper on either side of it but not in such a way as to obliterate the entries thereon or to render the detection of forgeries more difficult.