Allahabad High Court
Senior Manager Life Insurance ... vs Smt.Gulab Devi W/O Late Sri Mata Prasad ... on 12 January, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- SPECIAL APPEAL No. - 839 of 2009 Petitioner :- Senior Manager Life Insurance Corporation Of India,Pension Respondent :- Smt.Gulab Devi W/O Late Sri Mata Prasad Pandey (Ss 4701- 03) Petitioner Counsel :- P.K.Khare Respondent Counsel :- V.K.Singh,Ashutosh Singh,Harish Chandra,V.K. Singh Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J. Sri Ashutosh Singh prays for two weeks time to produce the policy. Time prayed for is granted.
List in the first week of February as fresh. Interim order shall continue till next date of listing.
Order Date :- 12.1.2010 vks