Section 19 in The Tamil Nadu Catering Establishments Rules, 1959
19. Maintenance of registers of National and Festival Holidays and records.
(1)Every employer shall maintain a register in Form No. IV-F and it shall be produced on demand by the Inspector having jurisdiction over the area:Provided that no separate register need be maintained if the Inspector having jurisdiction is satisfied that the particulars required to be kept in Form No. IV-F are contained in any other register maintained by the employer.(2)The records relating to a calendar year shall be preserved till the end of the subsequent calendar year.
