Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(2)(b) in Telangana Forest Act, 1967

(b)the exercise of any right continued under subsection (3) or sub-section (4) of section 11 or created by a grant or contract in the manner described in section 17.