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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3) in Jammu and Kashmir Kerosene Oil (Licensing) Order, 2016

(3)Depending upon the proportion of population and quantum of kerosene oil, the Assistant Directors of Department of Food, Civil Supplies and Consumer Affairs will send comprehensive proposal for opening of new Kerosene Oil Retail Dealerships.