Section 13(1)(ii) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020

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Union of India - Subsection

Section 13(1)(ii) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020

(ii)impose a penalty, which shall not be less than rupees fifty thousand but which may extend to rupees ten lakh, and where the contravention is a continuing one, further penalty not exceeding rupees ten thousand for each day after the first day during which such contravention continues; or

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Union of India - Subsection

Section 13(1)(ii) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020