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State of Madhya Pradesh - Section

Section 30 in The M.P. Bhumi Vikas Rules, 1984

30. Owner to resubmit plan complying with objections.

- Once the plan has been scrutinised and objections have been pointed out, the owner or person giving notice shall modify the plan to comply with the objections raised and resubmit it. The Authority shall scrutinise the re-submitted plan and if there be further objections, the plan shall be rejected.