Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(69)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(69)(e) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(e)Ladakh Hill Development Council constituted under section 3 of the Ladakh Autonomous Hill Development Councils Act, 1997 (XXXI of 1997);