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Jharkhand High Court

State Of Jharkhand Through Chief ... vs Texmaco Rail & Engineering Ltd. (Trel) on 17 December, 2024

Author: Subhash Chand

Bench: Subhash Chand

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 M.A. No. 105 of 2003

State of Jharkhand through Chief Engineer, Subarnrekha Multipurpose Project
& Anr.                                             ..... ......   Appellants
                                  Versus
Texmaco Rail & Engineering Ltd. (TREL)                 .... .... Respondent
                                   With
                           M.A. No. 106 of 2003
                                   With
                           M.A. No. 107 of 2003
                                                  ------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Appellants : Mr. Praveen Akhouri, S.C. Mines-I For the Respondent : Mr. Vishal Kumar Tiwary, Advocate

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Order No.73 /Dated: 17 December, 2024 th Learned counsel for both parties are present. List these appeals for hearing on 28.01.2025.

(Subhash Chand, J.) Madhav/-