Jharkhand High Court
State Of Jharkhand Through Chief ... vs Texmaco Rail & Engineering Ltd. (Trel) on 17 December, 2024
Author: Subhash Chand
Bench: Subhash Chand
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 105 of 2003
State of Jharkhand through Chief Engineer, Subarnrekha Multipurpose Project
& Anr. ..... ...... Appellants
Versus
Texmaco Rail & Engineering Ltd. (TREL) .... .... Respondent
With
M.A. No. 106 of 2003
With
M.A. No. 107 of 2003
------
CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND
-------
For the Appellants : Mr. Praveen Akhouri, S.C. Mines-I For the Respondent : Mr. Vishal Kumar Tiwary, Advocate
--------
Order No.73 /Dated: 17 December, 2024 th Learned counsel for both parties are present. List these appeals for hearing on 28.01.2025.
(Subhash Chand, J.) Madhav/-