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State of Gujarat - Section

Section 29 in Gujarat Irrigation and Drainage Act, 2013

29. Compensation when due and interest thereon.

(1)All sums of money payable for compensation awarded under section 27 shall be due three months after the claim for such compensation was made.
(2)Simple interest at the rate of six per cent, per annum shall be allowed on any such sum remaining unpaid after tire said three months, except when the non-payment of such sum is caused by the neglect or refusal of the claimant to apply for or receive the same.