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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Discrepancy, if any, between the total number of ballot papers actually found in the ballot box and the ballot paper that are to be found as per item number 8 of Form-22 shall be recorded at the appropriate portion of the Form-23 and signed by him.