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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(3)(a) in The Orissa Registration Rules, 1988

(a)that a person appearing or about to appear before the Registering Officer as an executant or claimant is not the person he professes to be or that he is a minor, an idiot or lunatic; or