Allahabad High Court
Brahma Swarup vs State Of U. P. on 13 December, 2010
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26227 of 2010 Petitioner :- Brahma Swarup Respondent :- State Of U. P. Petitioner Counsel :- Dr. Arun Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed, list this case on 15.12.2010.
Order Date :- 13.12.2010 Gss