Section 4 in Tripura Municipality Disclosure Act, 2007

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State of Tripura - Section

Section 4 in Tripura Municipality Disclosure Act, 2007

4. Manner of Disclosure.

- Manner of Disclosure shall include:-

(a)Newspaper;

(b)Internet ;

(c)Any other mode, as may be prescribed, by the State Government under this Act by rules or notification issued from time to time.

AppendixPart-A 1. Particulars of the Municipality;