Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(7) in Karnataka Debt Relief Act, 1980

(7)"family" in relation to a person means such person, the wife or husband, as the case may be, of such person, and their minor children;