Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 92 in The M.P. Co-Operative Societies Act, 1960 92. Companies Act not to apply. - The provisions of the Companies Act, 1956 (I of 1956) shall not apply to societies registered under this Act.
