Section 31(2)(h) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(2)(h) in The U.P. Co-operative Societies Act, 1965

(h)[ to determine the powers, duties and responsibilities of the employees of the society including transfer, suspension and initiating of disciplinary proceeding: [Inserted by U.P. Act No. 20 of 2018, dated 3.4.2018.]

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State of Uttar Pradesh - Subsection

Section 31(2)(h) in The U.P. Co-operative Societies Act, 1965