Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29B] [Entire Act] State of Rajasthan - Subsection Section 29B(2) in The Rajasthan Higher Judicial Service Rules, 1969 (2)The next date of increment will be after completion of full incremental period under rule 31 of Rajasthan Service Rules.]