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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 12 in The Manipur Municipalities Act,1994.

12. Remuneration to Chair-person and Vice-Chair person.

- The Chairperson or Vice-Chairperson or any other Councillor of Nagar Panchayat may be granted by that Nagar Panchayat such remuneration or such allowance as may be prescribed.