Supreme Court - Daily Orders
Executive Engineer, Gosekhurd ... vs Dayaram Bhondu Koche on 16 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.56 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).10570-10571/2017
(Arising out of impugned final judgment and order dated 05-12-2016
and dated 21-12-2016 in WP No.3447/2015 passed by the High Court Of
Judicature At Bombay At Nagpur)
EXECUTIVE ENGINEER,GOSEKHURD REHABILITATION DIVISION Petitioner(s)
VERSUS
DAYARAM BHONDU KOCHE & ORS. Respondent(s)
Date : 16-04-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Aniruddha P. Mayee,AOR
Mr. Avnish M. Oza,Adv.
Mr. Chirag Jain,Adv.
For Respondent(s) Mr. A.N. Arora,AOR
Mr. Dhananjay Garg,AOR
Mr. Dinesh Kumar Garg,AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by Mr. Dhananjay Garg, learned counsel for one of the respondents, list after ten days.
(Sarita Purohit) (Jagdish Chander)
Court master Branch Officer
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2018.04.16
17:15:44 IST
Reason: