Section 16(2)(i) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(i)In case of tenants whose family consists of not more than five adult male members who have attained the age of 18 years-

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