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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2)(b) in Rajasthan Agricultural University Act, 1962

(b)who are specified as the members of the Board in subsection (1) of section 19 as amended by the said Act shall continue till the expiry of their existing term, as such members;