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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Legal Metrology (General) Rules, 2011

(3)Every working standard balance shall be verified at least once in a year and shall be adjusted, if necessary, to make it correct within the limits of sensitivity and other metrological qualities as are specified in Part III of Fourth Schedule.