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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(7)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)The Commission shall be entitled to include in the tariffs of the licensee an amount to he appropriated to Special Funds which the Commission, in its opinion, consider necessary to meet the expenses required for implementing projects to enable supply of electricity to consumers in different places in the area of supply of the licensee.