Karnataka High Court
The Pr. Commissioner Of Income Tax vs Smt. Radha Satish Timblo on 23 September, 2022
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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ITA No. 464 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF SEPTEMBER, 2022
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE UMESH M ADIGA
INCOME TAX APPEAL NO. 464 OF 2022
BETWEEN:
1. THE PR. COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE,
C.R.BUILDING, 3RD FLOOR
QUEENS ROAD,
BENGALURU-560 001.
2. THE DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE,
PUNDALIK NIKWAS,
RUA DE OUREM
PANAJI GOA-403 001.
...APPELLANTS
(BY SRI. DILIP M., ADVOCATE FOR
SRI. ARAVIND K V.,ADVOCATE)
AND:
SMT. RADHA SATISH TIMBLO
1ST FLOOR, KADAR MANZIL
NEAR HARI MANDIR, MARGO
SALCETE, GOA-403 601
PAN ABUPT 4107E.
...RESPONDENT
THIS INCOME TAX APPEAL IS FILED UNDER SEC.260-A
OF INCOME TAX ACT 1961, ARISING OUT OF ORDER DATED
13/05/2022 PASSED IN C.O.NO. 119/PAN/2016 IN IT(SS)A NO.
74/PAN/2016) FOR THE ASSESSMENT YEAR 2009-2010.
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ITA No. 464 of 2022
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
P.S.DINESH KUMAR J, DELIVERED THE FOLLOWING:-
JUDGMENT
Shri.Dilip M., learned Advocate for Shri.K.V.Aravind, learned Advocate for appellant, has filed a memo of even date seeking leave to withdraw this appeal with liberty to file an appeal before the appropriate High Court.
2. Memo be kept on record. Leave granted. This appeal is dismissed as withdrawn with liberty as prayed for.
No costs.
Sd/-
JUDGE Sd/-
JUDGE SA