Supreme Court - Daily Orders
Dr. Tanusree Paul vs Dr. Tapas Mandal on 12 July, 2017
Bench: Kurian Joseph, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO. 722 of 2016
DR. TANUSREE PAUL PETITIONER(S)
VERSUS
DR. TAPAS MANDAL RESPONDENT(S)
O R D E R
1. When this matter came up before this Court on 1.3.2017, pursuant to a suggestion made by the Court, parties agreed to have an attempt for mediation.
2. It is heartening to note that wisdom has dawned on the parties, thanks to the intervention of Ms. Manjula Gupta, learned Mediator, and they have settled their entire disputes and a Settlement Agreement dated 4.5.2017 has been filed.
3. Therefore, this transfer petition is disposed of in terms of the Settlement Agreement mentioned above, which shall form part of this order. The parties are directed to comply with the terms of the settlement.
.......................J. [KURIAN JOSEPH] Signature Not Verified .......................J. Digitally signed by NARENDRA PRASAD Date: 2017.07.15 [R. BANUMATHI] 12:54:11 IST Reason: NEW DELHI;
JULY 12, 2017.
ITEM NO.29 COURT NO.6 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 722/2016 DR. TANUSREE PAUL PETITIONER(S) VERSUS DR. TAPAS MANDAL RESPONDENT(S) (With application for stay) Date : 12-07-2017 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MRS. JUSTICE R. BANUMATHI For Petitioner(s) Mr. Arunabh Chowdhury,Adv.
Mr. Vaibhav Tomar,Adv.
Mr. Anupam Lal Das, AOR For Respondent(s) Mr. Indranil Ghosh,Adv.
Mr. Palzer Moktan,Adv.
For Mr. Satya Mitra, AOR UPON hearing the counsel the Court made the following O R D E R The transfer petition is disposed of in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER (SH) ASST. REGISTRAR (Signed order is placed on the file)