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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3) in The Delhi Electricity Reform Act, 2000

(3)The Applicant shall have at least one person with qualification in engineering and a minimum of 10 years experience in electricity industry to comply with the technical requirements for discharging the functions of the Electricity Trader.