Section 8(2)(c) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2)(c) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(c)contributions made by the sugar factories [Gur, Rab or Khandsari Sugar Manufacturing Units] and 'Cane- growers' Co-operative Societies at rates to be prescribed; and

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State of Uttar Pradesh - Subsection

Section 8(2)(c) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953