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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(e) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(e)Replacement of service of a member of the service whose services had been borrowed from a State Government or Central Government or an authority under the control of a State Government or Central Government or the authority from which the services of such member of the service had been borrowed.